Sri Nimai Kar vs The State Of Tripura & Others
2026 Latest Caselaw 1340 Tri

Tripura High Court

Sri Nimai Kar vs The State Of Tripura & Others on 10 March, 2026

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                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                                        WP(C) No.167 of 2024
Sri Nimai Kar
                                                                                   .........Petitioner(s);
                                                               Versus
The State of Tripura & others
                                                                               .........Respondent(s).

For Petitioner(s) : Mr. Somik Deb, Sr. Advocate, Ms. Adwitiya Chakraborty, Advocate. For Respondent(s) : Mr. K.N. Bhattacharyya, G.A., Mr. Dipankar Sarma, Addl. G.A. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/03/2026

List tomorrow [11.03.2026].

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.03.10 13:44:36 +05'30'