The State Of Tripura & Ors vs Smt. Bina Rani Paul & Ors
2026 Latest Caselaw 1322 Tri

Citation : 2026 Latest Caselaw 1322 Tri
Judgement Date : 10 March, 2026

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Tripura High Court

The State Of Tripura & Ors vs Smt. Bina Rani Paul & Ors on 10 March, 2026

                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                            WA No.83 of 2024
          The State of Tripura & Ors.
                                                                         ...... Appellant(s)
                                            VERSUS
          Smt. Bina Rani Paul & Ors.
                                                                        ...... Respondent(s)

Along with WA No.124 of 2024 The State of Tripura & Ors.

...... Appellant(s) VERSUS Niyati Rani Roy & Ors.

...... Respondent(s) WA No.131 of 2024 The State of Tripura & Ors.

...... Appellant(s) VERSUS Anita Roy & Ors.

...... Respondent(s) For Appellant(s) : Mr. Saktimoy Chakraborty, Advocate General Mr. Pradyumna Gautam, Sr. G.A. Mr. Kohinoor N. Bhattacharyya, G.A. Mr. Dipankar Sarma, Addl. G.A. For Respondent(s) : Mr. Bidyut Majumder, Dy. SGI Mr. Purusuttam Roy Barman, Sr. Advocate Mr. Samarjit Bhattacharjee, Advocate Mr. Kawsik Nath, Advocate Ms. Sutapa Deb Barman, Advocate Ms. Aradhita Debbarma, Advocate Mr. Dipjyoti Paul, Advocate HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 10/03/2026

Heard both sides.

The judgment is reserved.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Snigdha

SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.03.11 16:38:15 +05'30'