Dr. Alak Bhattacharya vs Tripura University And Others
2026 Latest Caselaw 1306 Tri

Tripura High Court

Dr. Alak Bhattacharya vs Tripura University And Others on 9 March, 2026

                                         Page 1 of 1




                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                  WP(C) No.632 of 2025

Dr. Alak Bhattacharya
                                                                    ......Petitioner(s).
                                       Versus
Tripura University and others
                                                                 ......Respondent(s).

For Petitioner (s) : Mr. Purusuttam Roy Barman, Senior Advocate.

Mr. Dipjyoti Paul, Advocate.

For Respondent(s) : Mr. Bibhal Nandi Majumder, Senior Advocate.

Mr. Pradyot Kr. Dhar, Senior Advocate. Mr. K. Pal, Advocate.

Mr. Samrat Sarkar, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

09/03/2026

Mr. Bibhal Nandi Majumder, learned senior counsel and Mr. Pradyot Kr. Dhar, learned senior counsel for the respondents have sought for an adjournment to submit counter-affidavit.

Considered.

Counter-affidavit should invariably be filed within 4(four) weeks'.

List this matter after 4(four) weeks'.

JUDGE

MUNN Digitally signed by MUNNA SAHA

A SAHA 18:00:56 +05'30' Date: 2026.03.10

Dinashree