Sri Subrata Reang vs The Union Of India & 7 Ors
2026 Latest Caselaw 1301 Tri

Tripura High Court

Sri Subrata Reang vs The Union Of India & 7 Ors on 9 March, 2026

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                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                   WP(C) No.375 of 2025
      Sri Subrata Reang
                                                                 ---- Petitioner(s)
                                           Versus
      The Union of India & 7 Ors.
                                                                ----Respondent(s)

Along with WP(C) No.265 of 2025 Sri Sajal Biswas

---- Petitioner(s) Versus The Union of India & 7 Ors.

----Respondent(s)

For Petitioner(s) : Mr. Dipjyoti Paul, Adv. For Respondent(s) : None [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 09/03/2026

At the request of Learned Counsel, Mr. Dipjyoti Paul appearing on

behalf of Learned Counsel, Mr. Pradyot Maishan for the petitioners, list the

matter on 05.05.2026.

It is submitted by Learned Counsel for the petitioner that he has

taken consent from the other side.

JUDGE

Snigdha

SNIGDH Digitally signed by SNIGDHA DAS

A DAS Date: 2026.03.10 17:23:02 +05'30'