Jaydul Hossain vs The State Of Tripura
2026 Latest Caselaw 1295 Tri

Tripura High Court

Jaydul Hossain vs The State Of Tripura on 9 March, 2026

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                            HIGH COURT OF TRIPURA
                                  AGARTALA

                                 AB No.17 of 2026

Jaydul Hossain
                                                                 ......Petitioner(s).
                                    Versus
The State of Tripura
                                                               ......Respondent(s).

For Petitioner (s) : Mr. Siraj Ali, Advocate.

For Respondent(s) : Mr. Raju Datta, PP.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

09/03/2026

Mr. Raju Datta, learned PP will produce the CD on the next date.

List this matter on 12.03.2026.

JUDGE

MUNN Digitally signed by MUNNA SAHA

A SAHA 17:50:00 +05'30' Date: 2026.03.10

Dinashree