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Subahu Chakma vs The State Of Tripura & 5 Others
2026 Latest Caselaw 1261 Tri

Citation : 2026 Latest Caselaw 1261 Tri
Judgement Date : 9 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Subahu Chakma vs The State Of Tripura & 5 Others on 9 March, 2026

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                                                                 HIGH COURT OF TRIPURA
                                                                   _A_G_A_R_T_A_L_A_
                                                                   WP(C) No. 619 of 2025
                                   Subahu Chakma
                                                                                                    .........Petitioner(s)
                                                               VERSUS
                                   The State of Tripura & 5 others
                                                                                                  .......Respondent(s)

For Petitioner(s) : Mr. P Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mr. Dipjyoti Paul, Advocate.

For Respondent(s) : Mr. P Gautam, Sr. Govt. Advocate., Mr. Debalay Bhattacharya, Sr. Advocate, Mr. Karnajit De, Addl. G.A, Mr. Agniva Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

09/03/2026

In spite of the fact that notice was taken for the respondent Nos.

1 & 2 on 16.12.2025, till date no counter affidavit on their behalf has been

filed though time was granted on 18.12.2025 and 23.02.2026, stating that it

was the last chance being given for filing of the counter affidavit.

Therefore, on payment of cost of Rs. 2000/- to the High Court

Legal Services Committee, time for filing counter affidavit is extended up to

23.03.2026.

It is made clear that if no Counter affidavit is filed by the said

date, the right of the respondent Nos. 1 & 2 to file counter affidavit shall

stand forfeited.

List on 23.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA LODH LODH Date: 2026.03.09 02:06:59 -07'00'

 
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