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Sri Rajesh Banik vs The Oil & Natural Gas Corporation ...
2026 Latest Caselaw 1236 Tri

Citation : 2026 Latest Caselaw 1236 Tri
Judgement Date : 7 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Rajesh Banik vs The Oil & Natural Gas Corporation ... on 7 March, 2026

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                                                          HIGH COURT OF TRIPURA
                                                            _A_G_A_R_T_A_L_A_
                                                             WP(C) No. 139 of 2026

                       Sri Rajesh Banik
                                                                                            .......Petitioner(s)
                                                                       - VERSUS -

                       The Oil & Natural Gas Corporation Limited & 4 others
                                                                                           .......Respondent(s)

For Petitioner(s) : Mr. Mihirlal Roy, Advocate,

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

07.03.2026 Admit.

Issue notice to the respondents.

List on 17.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.03.09 02:31:00 -07'00'

 
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