Sri Sumati Ranjan Chakma vs Smti. Dayamanti Chakma And Ors
2026 Latest Caselaw 1209 Tri

Citation : 2026 Latest Caselaw 1209 Tri
Judgement Date : 6 March, 2026

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Tripura High Court

Sri Sumati Ranjan Chakma vs Smti. Dayamanti Chakma And Ors on 6 March, 2026

                                                         HIGH COURT OF TRIPURA
                                                               AGARTALA

                                                             RSA No.32 of 2024

  Sri Sumati Ranjan Chakma
                                                                                           ....Appellant(s)
                                                                   Versus

  Smti. Dayamanti Chakma And Ors.
                                                                                        ....Respondent(s)

For Appellant(s) : Mr. Pradip Chakraborty, Advocate.

For Respondent(s) : Mr. A Chakraborty.Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

06.03.2026

Ld. Counsel Mr. A. Chakraborty for the respondents has sought for adjournment of 10 days.

Considered.

List the matter on 20.03.2026.

JUDGE

MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.03.06 15:47:57 +05'30'

Saikat Sarma