Citation : 2026 Latest Caselaw 1193 Tri
Judgement Date : 6 March, 2026
Page 1 of 1
HIGH COURT OF TRIPURA
_A_G_A_R_T_A_L_A_
CRP No. 20 of 2026
1. Sri Nitish De, S/o- Lt. Nripesh Ch. Dey, presently residing at Ward no. 12,
collage Road, Vill- East Gobindapur, P.S & P.O- Kailashahar, Unakoti
Tripura-799277.
2. Shri Manoj Kr. De, S/O Lt. Nripesh Ch. Dey, presently residing at Ward
no. 12, College Road, Vill East Gobindapur, P.S. & P.O. Kailashahar, Unakoti
Tripura - 799277.
.......Petitioner(s)
- VERSUS -
1. Smt Ratna Dey (Das), D/O Lt. Nripendra Ch. Dey, W/O - Shri Goutam
Das of Kunjaban Township Qtr., Complex 1161, P.O.- Kunjaban, Agartala,
Dist.- West Tripura;
2. Smt Nandita Dey (Deb), D/O Lt. Nripendra Ch. Dey W/O - Bappajit Deb,
presently residing at Vill - East Gobindapur, P.S.- Kailashahar, Dist.- Unakoti,
Tripura P.S.- Kailashahar, Dist.- Unakoti, Tripura;
..........Respondent(s)
For Petitioner(s) : Mr. B N Majumder, Sr. Advocate, Mr. Rajib Saha, Advocate, Mr. Samrat Sarkar, Advocate.
For Respondent(s) : None.
HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO
=O=R=D=E=R= 06.03.2026 Counsel for the petitioners seeks to withdraw this Revision
Petition.
Accordingly, the Revision Petition is dismissed as withdrawn.
Pending application(s), if any, also stands disposed of.
(M.S. RAMACHANDRA RAO, CJ)
Manti D/B
SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.03.07 02:16:01 -08'00'
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