Shri Samaresh Baidya vs The State Of Tripura & 4 Ors
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Tripura High Court

Shri Samaresh Baidya vs The State Of Tripura & 4 Ors on 16 January, 2026

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                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                 WP(C) No.281 of 2025
      Shri Samaresh Baidya
                                                                 ---- Petitioner(s)
                                          Versus
      The State of Tripura & 4 Ors.
                                                                ----Respondent(s)

For Petitioner(s) : Mr. Samar Das, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. GA

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 16/01/2026

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

SNIGD Digitally signed by SNIGDHA DAS

HA DAS Date: 2026.01.16 16:20:52 +05'30'