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Rahim Uddin & Others vs Md. Ala Uddin & Another
2026 Latest Caselaw 145 Tri

Citation : 2026 Latest Caselaw 145 Tri
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Tripura High Court

Rahim Uddin & Others vs Md. Ala Uddin & Another on 30 January, 2026

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                                                    HIGH COURT OF TRIPURA
                                                          AGARTALA
                                                            RSA No.01 of 2026
Rahim Uddin & others
                                                                                           .........Appellant(s);
                                                                    Versus
Md. Ala Uddin & another
                                                                                         .........Respondent(s)

For Appellant(s) : Mr. Sisir Chakraborty, Advocate. For Respondent(s) : None. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

Order 30/01/2026

Heard counsel for the appellants.

Order is reserved.

(M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.02.02 13:05:35 +05'30'

 
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