Sri Charmajoy Tripura vs The State Of Tripura And Others
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Tripura High Court

Sri Charmajoy Tripura vs The State Of Tripura And Others on 27 January, 2026

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                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                            WP(C) No.185 of 2025

      Sri Charmajoy Tripura
                                                                           ---- Petitioner(s)
                                                      Versus
      The State of Tripura and others
                                                                          ----Respondent(s)

For Petitioner(s) : Mr. Kabrabam Dhirendra Singha, Adv. For Respondent(s) : Mr. Karnajit De, Addl. G.A., Mr. Herojit Debbarma, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

27/01/2026

Learned Counsel, Mr. Kabrabam Dhirendra Singha is

present on behalf of the petitioner.

Learned Addl. G.A., Mr. Karnajit De is present on behalf

of the State-respondents. Learned Counsel, Mr. Herojit Debbarma

is present on behalf of the respondent No.6.

Heard both the sides.

Judgment is reserved.

                                                                                  JUDGE




MOUMITA      Digitally signed by
             MOUMITA DATTA

DATTA        Date: 2026.01.28
             17:42:23 -08'00'
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