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Shri Awdhesh Pandey vs The Union Of India And Ors
2026 Latest Caselaw 980 Tri

Citation : 2026 Latest Caselaw 980 Tri
Judgement Date : 24 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Shri Awdhesh Pandey vs The Union Of India And Ors on 24 February, 2026

                                              HIGH COURT OF TRIPURA
                                                    AGARTALA

                                                  WP(C)No.574 of 2025

Shri Awdhesh Pandey
(No.021456046) and Ors.
                                                                                      ....Petitioner(s)
                                                          Versus

The Union of India and Ors.
                                                                                    ....Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Advocate.

Ms. A.Chakraborty, Advocate.

For Respondent(s) : Mr. B.Majumder, Dy.S.G.I

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

24.02.2026

Ld. Sr. Counsel Mr. Somik Deb assisted by Ms. A. Chakraborty, Ld. Advocate for the petitioners has sought for time to submit Rejoinder.

Considered.

2 weeks' time is allowed.

List the matter after 2 weeks in usual course.

JUDGE

MUNNA SAHA Date: 2026.02.24

Saikat Sarma

 
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