Rubal Debnath vs Teachers Recruitment Board
2026 Latest Caselaw 952 Tri

Tripura High Court

Rubal Debnath vs Teachers Recruitment Board on 23 February, 2026

                                                    HIGH COURT OF TRIPURA
                                                          AGARTALA
                                                          IA No.01 of 2025
                                                    In WP(C) No.550 of 2025
      1. Rubal Debnath,
      S/o-Dilip Debnath, R/o-Belonia,
      Border Para, South Tripura,
      P.O. & P.S.: Belonia, PIN: 799155.
      2. Pintu Debnath,
      S/o-Maran Debnath, R/o-Bashpukur,
      Sepahijala, Tripura, P.O. & P.S.: Jatrapur,
      PIN: 799131.
                                                                                        ---- Applicant(s)
                                       Versus
      1. Teachers Recruitment Board, Tripura,
      Represented by its Chairman, Shiksha Bhavan, Office Lane, Agartala, West
      Tripura, Agartala, PIN: 799001.
      2. The Member Secretary, Teachers Recruitment Board, Tripura,
      Shiksha Bhavan, Office Lane, Agartala, West Tripura, Agartala, PIN: 799001.
      3. The State of Tripura,
      (to be represented by the Secretary, Department of Youth Affairs & Sports,
      Government of Tripura), New Secretariat Building, New Capital Complex,
      Kunjaban, P.S.: New Capital Complex, Agartala, West Tripura, PIN: 799010.
      4. The Director, Department of Youth Affairs & Sports, Government of
      Tripura, Shiksha Bhavan, Office Lane, Agartala, West Tripura, Agartala, PIN:
      799001.
      5. The Director, O/o the Directorate of Elementary Education, Govt. of
      Tripura, Office Lane, Agartala, West Tripura, Agartala, PIN: 799001.
                                                                                      ----Respondent(s)

For Applicant(s) : Mr. Samarjit Bhattacharjee, Adv.

Mr. Tirtharaj Dhar, Adv. For Respondent(s) : Mr. Dipankar Sarma, Addl. GA Mr. Arijit Bhaumik, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 23/02/2026

In view of the order dated 18.09.2025 passed in WP(C) No.550 of

2025, this interlocutory application stands disposed of.

JUDGE

Snigdha SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.02.24 18:35:28

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