Aranyak Jewellers Pvt. Limited vs Shyam Sundan Co. Jewellers Pvt. Limited
2026 Latest Caselaw 942 Tri

Tripura High Court

Aranyak Jewellers Pvt. Limited vs Shyam Sundan Co. Jewellers Pvt. Limited on 23 February, 2026

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                                                    HIGH COURT OF TRIPURA
                                                        _A_G_A_R_T_A_L_A_
                                      IA No.03 of 2025 in Commercial Appeal No.02 of 2024 (d/o)

             Aranyak Jewellers Pvt. Limited
                                                                                             .........Appellant(s)
                                                                VERSUS

             Shyam Sundan Co. Jewellers Pvt. Limited
                                                                                             .......Respondent(s)

For Appellant(s) : Mr. Abhishek Das, Advocate.

For Respondent(s) : Mr. Kousik Roy, Advocate., Mr. Kushangra Shah, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT =O=R=D=E=R=

23/02/2026

List on 24.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.23 23:16:53 -08'00'