Sri Gopendra Suklabaidya vs Shri Raval H. Kumar
2026 Latest Caselaw 935 Tri

Tripura High Court

Sri Gopendra Suklabaidya vs Shri Raval H. Kumar on 23 February, 2026

                                                                          HIGH COURT OF TRIPURA
                                                                              AGARTALA
                                                                              Cont. Cas (C) No.34 of 2025

Sri Gopendra Suklabaidya
                                                                                                            ......... Petitioner(s)
                                -Versus-
Shri Raval H. Kumar, IAS and others
                                                                                                            ........Respondent(s)

For the Petitioner(s)                                                     :      Mr. P. Roy Barman, Senior Advocate.
                                                                                 Mr. Samarjit Bhattacharjee, Advocate.
                                                                                 Mr. Kawsik Nath, Advocate.
For the Respondent(s)                                                     :      Mr. Saktimoy Chakraborty, Senior Advocate.
                                                                                 Mr. M. Debbarma, Addl. G.A.


                                                HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                                    ORDER

23/02/2026

Heard learned counsel of both sides.

Order is reserved.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.02.23 19:25:17 +05'30'