Dr. Moloy Kanti Roy vs The State Of Tripura And Others
2026 Latest Caselaw 923 Tri

Tripura High Court

Dr. Moloy Kanti Roy vs The State Of Tripura And Others on 23 February, 2026

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                             HIGH COURT OF TRIPURA
                                   AGARTALA

                                  WP(C) No.679 of 2025

Dr. Moloy Kanti Roy
                                                                   ......Petitioner(s).
                                     Versus
The State of Tripura and others
                                                              ......Respondent(s).

For Petitioner (s) : Mr. Richard Sinha, Advocate.

For Respondent(s) : Mr. Karnajit De, Addl. G.A.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

23/02/2026

Mr. Karnajit De, learned Addl. G.A. appearing for respondent Nos.1 to 5 have sought for one week time to submit counter-affidavit.

Respondent No.6 has already submitted counter-affidavit.

2(two) weeks' time is granted to the State-respondents to submit the same but positively before the next date.

List this matter after 2(two) weeks.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH 17:32:43 +05'30' Date: 2026.02.23

Dinashree