Ikbal Hossain On Behalf Of Shri Hasib ... vs The Union Of India
2026 Latest Caselaw 918 Tri

Tripura High Court

Ikbal Hossain On Behalf Of Shri Hasib ... vs The Union Of India on 23 February, 2026

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                            HIGH COURT OF TRIPURA
                                  AGARTALA

                                  B.A. No.36 of 2026

Ikbal Hossain on behalf of Shri Hasib Uddin and another
                                                              ...... Applicant(s).
                                    Vs.
The Union of India
                                                            ......Respondent(s).

For Applicant(s) : Mr. Bhaskar Deb, Advocate.

Mr. Ramprasad Gope, Advocate. Mr. Victor Ghosh, Advocate.

For Respondent(s) : Mr. Koushik Datta, Special PP.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

23/02/2026

Mr. Koushik Datta, learned Special PP will produce the CD on the next date.

Call for the LC record.

List this matter on 25.02.2026.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH 17:32:07 +05'30' Date: 2026.02.23

Dinashree