Sri Sujit Das For And On Behalf Of vs The State Of Tripura & Anr
2026 Latest Caselaw 878 Tri

Tripura High Court

Sri Sujit Das For And On Behalf Of vs The State Of Tripura & Anr on 20 February, 2026

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                                                      HIGH COURT OF TRIPURA
                                                                AGARTALA
                                                             BA 24 OF 2026

    Sri Sujit Das for and on behalf of
    Sri Shankar Das                                                                      ...... Applicant(s);

                                                                VERSUS

    The State of Tripura & Anr.
                                                                                         ......Respondent(s);


    For the Applicant/petitioner(s) : Mr. Harekrishna Bhowmik, Advocate.


    For the Respondent(s)                                      : Mr. P. Roy Barman, Sr. Counsel.
                                                                 Mr. Raju Datta, P.P.
                                                                 Mr. K. Nath, Advocate.

                                                 HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                O R D E R

20/02/2026

Heard learned counsel Mr. H.K. Bhowmik for the petitioner. Also heard learned senior counsel, Mr. P. Roy Barman for the informant.

Learned P.P. has sought for a short adjournment. List the matter on 27.02.2026.

JUDGE

SANJAY GHOSH Date:

2026.02.20 18:07:25 +05'30'

Sanjay