Shri Bandan Datta And Anr vs The State Of Tripura And Ors
2026 Latest Caselaw 865 Tri

Tripura High Court

Shri Bandan Datta And Anr vs The State Of Tripura And Ors on 20 February, 2026

                                                       HIGH COURT OF TRIPURA
                                                             AGARTALA

                                                          WP(C)No.702 of 2024

Shri Bandan Datta and Anr.
                                                                                          ....Petitioner(s)
                                                                  Versus

The State of Tripura and Ors.
                                                                                        ....Respondent(s)

For Petitioner(s) : Mr. P.Roy Barman, Sr. Advocate.

Ms. A.Debbarma, Advocate.

For Respondent(s) : Mr. Kohinoor.N.Bhattacharya, Govt.Adv.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

20.02.2026 Ld. GA, Mr. Kohinoor. N. Bhattacharya for the respondents has again sought for an adjournment.

Last chance is given to the respondents to participate in the hearing.

List the matter on 05.03.2026.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.02.20 17:03:27 +05'30'

Saikat Sarma