Unknown vs For
2026 Latest Caselaw 843 Tri

Citation : 2026 Latest Caselaw 843 Tri
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For on 20 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                        HIGH COURT OF TRIPURA
                                                              AGARTALA

                                                             WP(C) 600 of 2025


 For Applicant(s)                                        :     Mr. P. Roy Barman, Sr. Advocate
                                                               Mr. Samarjit Bhattacharjee, Advocate
                                                               Mr. Kawsik Nath, Advocate
                                                               Ms. Aradhita Debbarma, Advocate
                                                               Mr. Dipjyoti Paul, Advocate
                                                               Mr. Jayki Debbarma, Advocate

 For Respondent(s)                                       :     Mr. Kohinoor N. Bhattacharya, G.A.

HON'BLE JUSTICE DR. T. AMARNATH GOUD

20.02.2026

Order

When the case is called, it is represented before this Court that the pleadings are yet to be filed and exchanged among the parties.

At the request made by the parties, list the matter for hearing once pleadings, if any are filed and exchanged among the parties.

JUDGE

Sabyasachi G. SABYASACHI GHOSH Digitally signed by SABYASACHI GHOSH Date: 2026.02.23 16:31:41 +05'30'

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