Smt. Kakali Debnath vs Sri Abhijit Datta
2026 Latest Caselaw 740 Tri

Tripura High Court

Smt. Kakali Debnath vs Sri Abhijit Datta on 18 February, 2026

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                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                                Mat.App. No.06 of 2025
Smt. Kakali Debnath
                                                                                .........Appellant(s);
                                                          Versus
Sri Abhijit Datta
                                                                              .........Respondent(s).

For Appellant(s)                             : None.
For Respondent(s)                            : Mr. Kundan Pandey, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 18/02/2026

List on 25.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.02.18 15:55:44 +05'30'