Sri Tushar Gon Chowdhury vs The Managing Director
2026 Latest Caselaw 729 Tri

Tripura High Court

Sri Tushar Gon Chowdhury vs The Managing Director on 18 February, 2026

                                                HIGH COURT OF TRIPURA
                                                    AGARTALA

                                                 W.P.(C) No.374 of 2025

                 Sri Tushar Gon Chowdhury
                                                                               ......... Petitioner(s)
                                                        -Versus-


                 The Managing Director, Tripura State Cooperative Bank Ltd. & Anr.

                                                                              ........Respondent(s)

                 For the Petitioner (s)             :     Mr. H. Datta, Adv.
                                                          Mr. A. Bhattacharjee, Adv.
                 For the Respondent(s)              :     None

                                        HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                          ORDER

18.02.2026

Mr. H. Datta, learned counsel appears for the petitioner.

None appears for the respondents.

If the matter is not settled in the National Lok Adalat, same may be listed before the Court as per previous order of this Court.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.02.18 18:05:32 +05'30'

Sujay