Sri Rajesh Das vs The Society For Tripura Medical College ...
2026 Latest Caselaw 726 Tri

Tripura High Court

Sri Rajesh Das vs The Society For Tripura Medical College ... on 18 February, 2026

                                                         HIGH COURT OF TRIPURA
                                                             AGARTALA

                                                           W.P.(C) No.41 of 2025

               Sri Rajesh Das
                                                                                        ......... Petitioner(s)
                                                                  -Versus-


               The Society for Tripura Medical College and Dr. Ambedkar Memorial
               Teaching Hospital and others

                                                                                       ........Respondent(s)

               For the Petitioner (s)                         :     Mr. D.C. Saha, Adv.
               For the Respondent(s)                          :     Mr. D. Bhattacharya, Sr. Adv.
                                                                    Mr. A. Chakraborty, Adv.

                                                  HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                    ORDER

18.02.2026

Heard Mr. D.C. Saha, learned counsel appearing for the petitioner and Mr. D. Bhattacharya, learned senior counsel assisted by Mr. A. Chakraborty, learned counsel appearing for the respondents.

Hearing will continue on the next date.

List this matter for hearing on 26.02.2026 as part-heard.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.02.18 18:03:26 +05'30'

Sujay