Smt. Suparna Bardhan (Chowdhury) & Anr vs Sri Debasish Chowdhury
2026 Latest Caselaw 696 Tri

Tripura High Court

Smt. Suparna Bardhan (Chowdhury) & Anr vs Sri Debasish Chowdhury on 17 February, 2026

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                              HIGH COURT OF TRIPURA
                                    AGARTALA
                              Crl.Rev.P. No.50 of 2025

   Smt. Suparna Bardhan (Chowdhury) & Anr.
                                                           ---- Appellant(s)
                                       Versus

   Sri Debasish Chowdhury
                                                          ----Respondent(s)

For Appellant(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Ms. Aradhita Debbarma, Adv. For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 17/02/2026

Learned Senior Counsel, Mr. Purusuttam Roy Barman assisted

by Learned Counsel, Ms. Aradhita Debbarma is present on behalf of

the petitioner.

None appears for the respondent.

The case is to be referred to the National Lok Adalat.

So, let the case be referred to the National Lok Adalat,

scheduled to be held on 14.03.2026.

JUDGE

SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.02.18 16:22:45 +05'30'

Snigdha