National Insurance Company Ltd vs Smt. Shukla Rani Debbarma @ Sukla Rani ...
2026 Latest Caselaw 681 Tri

Tripura High Court

National Insurance Company Ltd vs Smt. Shukla Rani Debbarma @ Sukla Rani ... on 17 February, 2026

                                                                        HIGH COURT OF TRIPURA
                                                                            AGARTALA
                                                                            MAC App. No.05 of 2025

National Insurance Company Ltd.
                                                                                                      ......... Appellant(s)
                             -Versus-
Smt. Shukla Rani Debbarma @ Sukla Rani Debbarma and others
                                                     ........Respondent(s)

For the Appellant(s)                                                    :    Mr. Subham Majumder, Advocate.
For the Respondent(s)                                                   :    None.


                                         HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                                ORDER

17/02/2026

Mr. Subham Majumder, learned counsel for the appellant is present.

None is present for the respondents.

Let the matter be referred to the National Lok Adalat.

If the matter is not settled in the National Lok Adalat, same may be listed before the Court as per previous order of this Court.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.02.17 17:50:20 +05'30'