Mr. Somik Deb vs None
2026 Latest Caselaw 644 Tri

Tripura High Court

Mr. Somik Deb vs None on 16 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                       HIGH COURT OF TRIPURA
                             AGARTALA

                              Cont. Cas(C) 2 of 2026


For Petitioner(s)         :       Mr. Somik Deb, Sr. Advocate
                                  Mr. Jishan Samed, Advocate
                                  Ms. Adwitiya Chakraborty, Advocate

For Respondent(s)         :       None.

HON'BLE JUSTICE DR. T. AMARNATH GOUD

16.02.2026 Order

When the case is called, Mr. Somik Deb, learned senior counsel appearing for the petitioner submits before this Court that the respondents have not complied with the order of this Court dated 10.07.2025 passed in WP(C) No.344 of 2025 which led them to initiate this contempt proceeding. When enquired with regard to whether the order of this Court was communicated to the respondents and whether there was any legal notice or any other form of intimation given to the respondents about the passing of that order, the petitioner failed to place on record any such proof of intimation before this Court. Instead of that, learned senior counsel for the petitioner has drawn the attention of this Court to paragraph 5.5 indicating that in the affidavit of petitioner, he deposed that he had the communicated the said order to the respondent(s). But, no proof can be shown by the petitioner that the respondents have received any such communication regarding order of this Court.

Since it is a contempt case, this Court is not inclined to take up the matter in a casual manner and expects that the petitioner could have filed this

case more responsibly as this contempt case can lead to punishment of respondent officer(s), if found guilty.

In view of the same, list this matter once the petitioner files proof of service of the copy of the order of this Court dated 10.07.2025 passed in WP(C) No.344 of 2025 to the respondent(s).

                                                                    JUDGE




 Sabyasachi G.
SABYASACHI        Digitally signed by SABYASACHI
                  GHOSH
GHOSH             Date: 2026.02.19 16:17:37 +05'30'