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Unknown vs For
2026 Latest Caselaw 633 Tri

Citation : 2026 Latest Caselaw 633 Tri
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For on 16 February, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                    HIGH COURT OF TRIPURA
                                          AGARTALA

                           IA No.1 of 2025 in LA App.66 of 2025

For Applicant(s)                           :          Mr. Bidyut Majumder, Dy. SGI

For Respondent(s)                          :          Mr. P. Gautam, Sr. G.A.

Mr. Kohinoor N. Bhattacharya, G.A. Mr. Suman Bhattacharya, Advocate Mr. Prasenjit Shil, Advocate

HON'BLE JUSTICE DR. T. AMARNATH GOUD

Order

16.02.2026 When the case is called, Mr. B. Majumder, learned Dy. SGI appears on behalf of the applicant and Mr. P. Gautam, learned Sr. G.A. appears on behalf of respondent No.2 (LA Collector).

It is seen from the Registry's note dated 13.02.2026 that Mr. Suman Bhattacharya, learned counsel and Mr. Prasenjit Shil, learned counsel have entered their appearance on behalf of respondent No.1 by filing Vakalatnama. But, today, when the case is called, there is no representation on behalf of respondent No.1 (claimant-respondent).

List the matter on 19.02.2026.

Meanwhile, Registry is directed to print the names of Mr. Suman Bhattacharya, learned counsel & Mr. Prasenjit Shil, learned counsel on behalf of respondent No.1 and Mr. P. Gautam, learned Sr. G.A. on behalf of respondent No.2 in the cause list.

JUDGE

Sabyasachi G.

SABYASACHI Digitally signed by SABYASACHI GHOSH GHOSH Date: 2026.02.18 17:56:33 +05'30'

 
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