Sri Bapi Acharjee And Ors vs The State Of Tripura And Anr
2026 Latest Caselaw 593 Tri

Tripura High Court

Sri Bapi Acharjee And Ors vs The State Of Tripura And Anr on 13 February, 2026

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                             HIGH COURT OF TRIPURA
                                      AGARTALA
                                Crl.Petn. No.42 of 2025
          Sri Bapi Acharjee and Ors.
                                                               ---Petitioner(s)
                                          Versus
          The State of Tripura and Anr.
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Subrata Roy, Adv. For Respondent(s) : Mr. Raju Datta, P.P. Ms. Saswati Nag, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

13/02/2026 At the request of Learned Counsel Mr. S. Roy appearing for

the petitioners, list this matter on 16.04.2026.

Learned P.P. Mr. R. Datta appears for the State.

Learned Counsel Ms. S. Nag appears for the private-

respondent.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.13 16:51:43 +05'30' Moumita