Dr. Sumanta Chakrabarti vs The Union Of India And 3 Others
2026 Latest Caselaw 570 Tri

Tripura High Court

Dr. Sumanta Chakrabarti vs The Union Of India And 3 Others on 13 February, 2026

                                        Page 1 of 1



                           HIGH COURT OF TRIPURA
                                  AGARTALA
                               WP(C)No.11 of 2025
          Dr. Sumanta Chakrabarti
                                                               ---Petitioner(s)
                                         Versus
          The Union of India and 3 Others
                                                           ----Respondent(s)

For Petitioner(s) : Mr. Koomar Chakraborty, Adv. For Respondent(s) : Mr. Sanjoy Bhattacharjee, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

13/02/2026 At the request of Learned Counsel Mr. K. Chakraborty

appearing for the petitioner, list this matter on 27.02.2026.

Mr. Sanjoy Bhattacharjee, Learned Counsel appears vice Mr.

Bidyut Majumder, Learned DSGI for the respondents.

                                                                  JUDGE




MOUMITA                       Digitally signed by
                              MOUMITA DATTA

DATTA                         Date: 2026.02.13
                              16:57:13 +05'30'
Moumita