Smt. Ujjwala Rani Paul vs Agartala Municipal Corporation & 6 Ors
2026 Latest Caselaw 547 Tri

Citation : 2026 Latest Caselaw 547 Tri
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Ujjwala Rani Paul vs Agartala Municipal Corporation & 6 Ors on 12 February, 2026

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                                    HIGH COURT OF TRIPURA
                                                    AGARTALA

                                                 WP(C) 132 OF 2025

 Smt. Ujjwala Rani Paul                                                     ...... Petitioner(s);
                                                    VERSUS

 Agartala Municipal Corporation & 6 Ors.
                                                                             ......Respondent(s);


 For the Petitioner(s)                             : Mr. P. Roy Barman, Sr. Counsel.
                                                     Mr. Samarjit Bhattacharjee, Advocate.

 For the Respondent(s)                             : Mr. Arijit Bhaumik, Advocate.

                           HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                    O R D E R

12/02/2026

Heard learned counsel of both sides at length. Judgment is reserved.

JUDGE

SANJAY GHOSH Digitally signed by SANJAY GHOSH Date: 2026.02.13 10:39:49 +05'30'

Sanjay

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