Mr. P. K. Dhar vs Mr. P. Gautam
2026 Latest Caselaw 536 Tri

Citation : 2026 Latest Caselaw 536 Tri
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Mr. P. K. Dhar vs Mr. P. Gautam on 12 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                        HIGH COURT OF TRIPURA
                              AGARTALA
                          WP(C) No. 84 of 2026


 For Petitioner(s)        :      Mr. P. k. Dhar, Sr. Advocate.
                                 Mr. R. Debnath, Advocate.
                                 Ms. P. Saha, Advocate.

 For Respondent(s)        :      Mr. P. Gautam, Sr.G.A.
                                 Mr. S. Saha, Advocate.



             HON'BLE JUSTICE DR. T. AMARNATH GOUD

                                    ORDER

12.02.2026

Let the matter be listed on 13.02.2026.

DR. T. AMARNATH GOUD, J

Paritosh

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