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Smti. Priya Kaul vs Shri Suman Sutradhar
2026 Latest Caselaw 525 Tri

Citation : 2026 Latest Caselaw 525 Tri
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smti. Priya Kaul vs Shri Suman Sutradhar on 12 February, 2026

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                         HIGH COURT OF TRIPURA
                               AGARTALA
                               Tr.P.(C) No.38/2025
Smti. Priya Kaul, W/O. Shri Suman Sutradhar, D/O. Late Ranjit Kaul, resident
of Amarpalli Road, Panchamukh Badharghat, Agartala, P.O.-Siddhi Ashram,
P.S.-Amatali, District-West Tripura, Pin-799003.
                                                          ......... Petitioner(s).
                                 VERSUS
Shri Suman Sutradhar, S/O. Late Suklal Sutradhar, Resident of West Laxmibil,
Bishalgarh, P.O. & P.S.-Bishalgarh, District-Sephijala Tripura, Pin-799102.
                                                          .........Respondent(s).

For Petitioner(s) : Mr. Prasanta Kr. Pal, Advocate, Mr. Abhinandan Pal, Advocate, Ms. Maitri Majumder, Advocate. For Respondent(s) : Ms. Swarupa Das, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

Order 12/02/2026

Ms. Swarupa Das, counsel, accepts notice for the respondent and

seeks time to file a counter affidavit.

List the matter on 26.02.2026.

(M.S. RAMACHANDRA RAO, CJ)

Pulak

PULAK BANIK Date: 2026.02.12 16:06:59

 
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