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Sri Subrata Das vs The State Of Tripura
2026 Latest Caselaw 519 Tri

Citation : 2026 Latest Caselaw 519 Tri
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Subrata Das vs The State Of Tripura on 12 February, 2026

                                Page 1 of 2




                      HIGH COURT OF TRIPURA
                        _A_G_A_R_T_A_L_A_
                         WP(C) No.700 of 2025

1. Sri Subrata Das ,
S/O- Sri Dhirendra Das, R/O Barjala, P.O- Barjala, P.S. Ramnagar Outpost,
Dist-West Tripura, Pin-799002, aged about-41 years.
2. Sri Manik Paul,
 S/O- Sri Jogendra Paul, R/O-Barjala, P.O-Agartala, P.S. West Agartala, Dist-
West Tripura, Pin 799002, aged about-64 years.
3. Sri Bikash Saha,
S/O- Lt. Bhuban Chandra Saha, R/O-Deshbandhu Para, Barjala, P.O Natun
Nagar, P.S- West Agartala, Dist-West Tripura, Pin-799002, aged about-44
years.
4. Sri Sudip Datta,
S/O- Lt. Mrityunjoy Datta, R/O- A.D Nagar Road No. 6, Dist-West Tripura,
Pin-799003, aged about-62-years.
5. Sri Laxman Debnath,
S/O- Lt. Pranesh Debnath,
R/O-Barjala, P.O Agartala, P.S- West Agartala, Dist-West Tripura, Pin-
799001, aged about-63years.
6. Sri Mihir Ghosh,
S/O- Lt. Manindra Chandra Ghosh, R/O- Barjala, Sadar, P.O Durjoynagar,
P.S- West Agartala, Dist-West Tripura, Pin-799002, aged about-66 years.
7. Sri Joydeep Ghosh,
S/O- Lt. Babul Ghosh R/O-Deshbandhu Para, Barjala, P.O Barjala, P.S- West
Agartala, Dist-West Tripura, Pin-799002, aged about - 29 years.
8. Sri Sankar Debnath,
S/O- Sri Pranesh Debnath, R/O-Barjala, P.O- Barjala, P.S- Ramnagar Outpost,
DistWest Tripura, Pin-799002, aged about-63 years.
9. Smt. Laxmi Nandi,
W/O- Lt. Bhupendra Nandi, R/O-Barjala, P.O- Natun Nagar, P.S- Ramnagar
Outpost, Dist-West Tripura. Pin-799002, aged about 59 years.
10. Sri Satish Das,
S/O- Sri Sashi Mohan Das,
R/O- Barjala, P.O- Barjala, P.S- Ramnagar Outpost, Dist-West Tripura, Pin-
799002, aged about - 79 years.
                                                         .........Petitioner(s)
                            VERSUS

1. The State of Tripura,
represented by it's Chief Secretary, Government of Tripura, P.O- Secretariat,
P.S-New Capital Complex, Dist.- West Tripura, Pin-799010.
2. The Principal Secretary,
Revenue Department, Government of Tripura, P.O-Secretariat, P.S-New
Capital Complex, dist West Tripura, Pin-799010.
3. The LR & Secretary,
Law Department, Government of Tripura, P.O-Secretariat, P.S New Capital
Complex, Dist- West Tripura, Pin-799010.
4. The Estate Officer,
                                                                      Page 2 of 2




                  Tripura Public Premises (Eviction of Unauthorised Occupants), Act, 1982,
                  The Sub-Divisional Magistrate, Sadar, West Tripura, P.O-Agartala, P.S- West
                  Agartala, Dist-West Tripura, Pin-799001.
                  5. The Tripura State Co-operative Consumers Federation Ltd.,
                  represented by it's Chief Executive Officer, having Office at- Barjala, P.O-
                  Barjala, P.S Ramnagar Outpost, Dist- West Tripura, Pin-799002.
                                                                          .......Respondent(s)

For Petitioner(s) : Mr. Arijit Bhowmik, Advocate.

For Respondent(s) : Mr. Kohinoor N Bhattacharyya, G.A,

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 12/02/2026

I.A 02/2026 has already been allowed on 20th January, 2026.

Learned Government Advocate seeks further time to file

counter affidavit.

List on 08.04.2026.

Registry may amend the cause title by striking off the names of

all the petitioners other than the 1st petitioner from the cause title in view of

the order passed on the last date.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.12 04:16:41

-08'00'

 
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