Suman Saha vs Tripura University & 6 Ors
2026 Latest Caselaw 509 Tri

Tripura High Court

Suman Saha vs Tripura University & 6 Ors on 10 February, 2026

      2


                          HIGH COURT OF TRIPURA
                                AGARTALA
                            WP(C) No. 104 of 2025
      Suman Saha
                                                                ---- Petitioner(s)
                                          Versus
      Tripura University & 6 Ors.
                                                               ----Respondent(s)

For Petitioner(s) : Mr. Dipjyoti Paul, Adv.

For Respondent(s) : Mr. Pradyut Kr. Dhar, Sr. Adv.

Mr. Kaushik Pandey, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

10.02.2026

With consent of other side, Mr. Pradyut Kr. Dhar,

learned senior counsel assisted by Mr. Kaushik Pandey, learned

counsel appearing for the respondents has sought for an

adjournment.

Considered.

List the matter on 23.04.2026.

The Registry be asked to reflect the name of learned

senior counsel Mr. Pradyut Kr. Dhar, in the cause list.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.02.11 15:20:06 +05'30' Satabdi