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The Tripura State Legal Services ... vs Bimal Bhattarcharjee
2026 Latest Caselaw 491 Tri

Citation : 2026 Latest Caselaw 491 Tri
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The Tripura State Legal Services ... vs Bimal Bhattarcharjee on 10 February, 2026

                                                                        Page 1 of 1




                                                               HIGH COURT OF TRIPURA
                                                                 _A_G_A_R_T_A_L_A_
                                                                   WA No. 117 of 2025

                1.The Tripura State Legal Services Authority, represented by its Member
                Secretary, having office at Old District and Sessions Judge, Court Complex,
                P.O. Agartala, P.S West Agartala, District-West Tripura, PIN- 799001.
                2. The Member Secretary, Tripura State legal services Authority, Represented
                by its Member Secretary, having office at Old District and Session Judge,
                Court Complex, P.O. Agartala, P.S West Agartala, District- West Tripura,
                PIN-799001.
                3. Deputy Secretary, Tripura State Legal Services Authority, Represented by
                its Member Secretary, having office at Old District and Sessions Judge, Court
                Complex, P.O. Agartala, P.S West Agartala, District- West Tripura, PIN-
                799001.
                                                                          .........Appellant(s)
                                            VERSUS

                Bimal Bhattarcharjee, Son of late Chitta Ranjan Bhattacharjee, R/O- Bama
                Kutir, Krishnanagar, TG Road, opposite to Ramnagar Road No. 3, P.O.
                Agartala, P.S. West Agartala, District- West Tripura, PIN-799001.

                                                                                                  .......Respondent(s)

For Appellant(s) : Mr. Kohinoor N Bhattacharyya, G.A.

For Respondent(s) : Mr. Arijit Bhowmik, Advocate., Ms. Ishpa Chakma, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

10/02/2026

Counsel for the appellant seeks to withdraw the appeal.

The appeal is accordingly, dismissed as withdrawn.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.02.10 23:56:12 -08'00'

 
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