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M/S Innova Captab And Others vs Union Of India
2026 Latest Caselaw 424 Tri

Citation : 2026 Latest Caselaw 424 Tri
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

M/S Innova Captab And Others vs Union Of India on 9 February, 2026

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                           HIGH COURT OF TRIPURA
                                   AGARTALA
                              Crl.Petn.No.63 of 2025
          M/S Innova Captab and Others
                                                              ---Petitioner(s)
                                         Versus
          Union of India
                                                           ----Respondent(s)

For Petitioner(s) : Mr. Agniva Chakrabarti, Adv. For Respondent(s) : Mr. Bidyut Majumder, D.S.G.I.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

09/02/2026 Learned Counsel Mr. A. Chakraborty appearing for the

petitioner sought for time.

In view of the submission made by Learned Counsel the case

is adjourned today.

List this matter on 03.03.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.09 17:31:35 +05'30' Moumita

 
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