Mr. Somik Deb vs Mr. M. Debbarma
2026 Latest Caselaw 409 Tri

Tripura High Court

Mr. Somik Deb vs Mr. M. Debbarma on 7 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                            HIGH COURT OF TRIPURA
                                  AGARTALA
                              WP(C) No. 128 of 2024


   For Petitioner(s)             :     Mr. Somik Deb, Sr. Advocate.
                                       Mr. P. Chakraborty, Advocate.

   For Respondent(s)             :     Mr. M. Debbarma, Addl.G.A.



               HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                       ORDER

07.02.2026 When the case is called, there is no representation for the petitioner. Mr. M. Debbarma, learned Addl. G.A is present before this Court on behalf of the respondents-State.

In view of the above, list this matter on 09.02.2026.

DR. T. AMARNATH GOUD, J

Paritosh

SABYA Digitally signed by SABYASACHI

SACHI GHOSH Date:

2026.02.07 GHOSH 16:36:56 +05'30'