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Sri Bikash Pal vs Sri Mukul Chandra Pal & Ors
2026 Latest Caselaw 408 Tri

Citation : 2026 Latest Caselaw 408 Tri
Judgement Date : 7 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Bikash Pal vs Sri Mukul Chandra Pal & Ors on 7 February, 2026

          2

                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                       RSA No.23 of 2023


          Sri Bikash Pal
                                                                     ---- Appellant(s)
                                             Versus
          Sri Mukul Chandra Pal & Ors.
                                                                  ----Respondent(s)

For Appellant(s) : Mr. Samrat Sarkar, Adv.

For Respondent(s) : Mr. Pradyumna Gautam, Sr. GA Mr. Arijit Bhaumik, Adv.

Mr. Monoswaee Dey, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

07/02/2026

Learned Counsel, Mr. Samrat Sarkar appeared on behalf of

the appellant and submitted that the conducting Learned Senior Counsel,

Mr. Bibhal Nandi Majumder is absent today and as such, sought for an

adjournment.

Request is considered.

Learned Counsel, Mr. Monoswaee Dey is present on behalf of

respondent No.1, Learned Counsel, Mr. Arijit Bhaumik is present on

behalf of respondent Nos.2(a) to 2(e) and Learned Sr. GA, Mr.

Pradyumna Gautam is present on behalf of respondent No.4. Learned

Counsel for the respondents did not raise any objection.

In view of the submission made by Learned Counsel for the

appellant, list the matter in its usual course.

JUDGE

Snigdha

SNIGDHA DAS Date: 2026.02.07

 
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