Sri Ratan Ch. Das & Others vs The State Of Tripura
2026 Latest Caselaw 368 Tri

Tripura High Court

Sri Ratan Ch. Das & Others vs The State Of Tripura on 6 February, 2026

                                            HIGH COURT OF TRIPURA
                                                AGARTALA

                                                A.B. No.02 of 2026


               Sri Ratan Ch. Das & Others
                                                                          ......... Petitioner(s)
                                                     -Versus-


               The State of Tripura
                                                                         ........Respondent(s)

               For the Petitioner (s)            :     None
               For the Respondent(s)             :     Mr. R. Saha, Addl. P.P

                                 HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                       ORDER

06.02.2026

Mr. R. Saha, learned Addl. P.P appearing for the State mentions the matter for a permission to take the case dairy back for investigation purpose.

Considered.

Case diary be returned back to the learned Addl. P.P. forthwith and the case diary will be again produced on the next date so fixed earlier.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.02.06 17:44:05 +05'30'

Sujay