Smt. Helen Rani Roy vs The State Of Tripura & Others
2026 Latest Caselaw 318 Tri

Tripura High Court

Smt. Helen Rani Roy vs The State Of Tripura & Others on 5 February, 2026

                                                        Page 1 of 1



                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                   IA No.01/2025 in WA No.14 of 2026
Smt. Helen Rani Roy
                                                                            .........Applicant(s);
                                                          Versus
The State of Tripura & others
                                                                         .........Respondent(s)

For Applicant(s) : Mr. Tapash Datta Majumdar, Sr. Advocate, Mr. Keneth L. Debbarma, Advocate. For Respondent(s) : None. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 05/02/2026

Notice to respondents.

List on 22.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.02.05 15:27:50 +05'30'