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M/S Malaya Rub-Tech Industries vs The Union Of India & Others
2026 Latest Caselaw 264 Tri

Citation : 2026 Latest Caselaw 264 Tri
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

M/S Malaya Rub-Tech Industries vs The Union Of India & Others on 4 February, 2026

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                                                              HIGH COURT OF TRIPURA
                                                                _A_G_A_R_T_A_L_A_
                                                                 WP(C) No.849 of 2022

              M/s Malaya Rub-Tech Industries
                                                                                                .......Petitioner(s)
                                                                  VERSUS
              The Union of India & others
                                                                                              .......Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Advocate., Ms. Adwitiya Chakraborti, Advocate.

For Respondent(s) : Mr. B.N Majumder, Sr. Advocate., Mr. Bidyut Majumder, Dy. S.G.I, Mr. Biplabendu Roy, Advocate, Mr. D.J Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 04/02/2026

At the request of Mr. Somik Deb, learned Senior Advocate for

the petitioner, list on 09.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.04 04:47:35 -08'00'

 
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