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Sri Sunanda Kumar Gangapadhyay & Others vs The State Of Tripura & Others
2026 Latest Caselaw 257 Tri

Citation : 2026 Latest Caselaw 257 Tri
Judgement Date : 4 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Sunanda Kumar Gangapadhyay & Others vs The State Of Tripura & Others on 4 February, 2026

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                                                  HIGH COURT OF TRIPURA
                                                    _A_G_A_R_T_A_L_A_
                                                     WP(C) No.703 of 2025

                Sri Sunanda Kumar Gangapadhyay & others
                                                                                    .......Petitioner(s)
                                            VERSUS
                The State of Tripura & others
                                                                                  .......Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Advocate., Ms. Adwitiya Chakraborti, Advocate.

For Respondent(s) : Mr. S.M Chakraborty, Advocate General., Mr. B N Majumder, Sr. Advocate, Mr. Dipankar Sharma, Addl. G.A, Mrs. P Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 04/02/2026

At the request of Mr. S M Chakraborty, learned Advocate

General, list on 03.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.02.04 04:48:15

-08'00'

 
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