Sri Rajesh Kumar Das vs National Institute Of Technology & 4 Ors
2026 Latest Caselaw 221 Tri

Tripura High Court

Sri Rajesh Kumar Das vs National Institute Of Technology & 4 Ors on 3 February, 2026

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                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                     WP(C) No.468 of 2025
      Sri Rajesh Kumar Das
                                                                              ---- Petitioner(s)
                                                   Versus
      National Institute of Technology & 4 Ors.
                                                                             ----Respondent(s)

For Petitioner(s) : Mr. Anupam Pal, Adv. For Respondent(s) : Mr. Dipankar Sarma, Addl. GA Mr. Bidyut Majumder, Dy. SGI

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 03/02/2026

Learned Counsel, Mr. Anupam Pal is present on behalf of the

petitioner.

Learned Addl. GA, Mr. Dipankar Sarma appeared on behalf of

Learned Senior Counsel, Mr. Somik Deb for the respondent Nos.1, 2, 3 and 5

and submitted that the conducting Learned Senior Counsel has left the Court

due to some personal difficulties and as such, prayed for an adjournment.

Learned Dy. SGI, Mr. Bidyut Majumder appeared on behalf of

respondent No.4 and sought for some accommodation to file counter

affidavit.

Request is considered.

List the matter on 20.03.2026. In the meantime, the

respondents may file their counter affidavit.

JUDGE

Snigdha

SNIGDH Digitally signed by SNIGDHA DAS

A DAS Date: 2026.02.03 17:18:20 +05'30'