Nimai Kar vs The State Of Tripura & Others
2026 Latest Caselaw 218 Tri

Tripura High Court

Nimai Kar vs The State Of Tripura & Others on 3 February, 2026

                                                                     Page 1 of 1




                                                            HIGH COURT OF TRIPURA
                                                              _A_G_A_R_T_A_L_A_
                                                               WP(C) No.167 of 2024

             Nimai Kar
                                                                                                .......Petitioner(s)
                                                                VERSUS

             The State of Tripura & others
                                                                                              .......Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Advocate., Mr. A Chakraborty, Advocate.

For Respondent(s) : Mr. Dipankar Sharma, Addl. G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

03/02/2026

At the request of counsel for the petitioner, list the matter on

10th March, 2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.03 02:39:27 -08'00'