The Divisional Manager vs Sri Bapan Jamatia & 2 Ors. ...
2026 Latest Caselaw 196 Tri

Citation : 2026 Latest Caselaw 196 Tri
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The Divisional Manager vs Sri Bapan Jamatia & 2 Ors. ... on 2 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                     HIGH COURT OF TRIPURA
                            AGARTALA
                        MAC. App. 95/2025
                    in c/w MAC. App. 64/2025

The Divisional Manager, National Insurance Co. Ltd.      ----Appellant(s)
                        Versus
Sri Bapan Jamatia & 2 ors.                              ----Respondent(s)

For Appellant(s) : Mr. D. Sarma, Advocate For Respondent(s) : Mr. Prasantha Ghosh, Advocate

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 02/02/2026

At the request of learned counsel for both the parties, list the matter on

16.02.2026.

JUDGE

SAIKAT KAR SAIKAT KAR Date: 2026.02.04 02:28:39 -08'00'

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