Smt. Nidra Bhowmik Singha Roy vs The State Of Tripura And Others
2026 Latest Caselaw 189 Tri

Tripura High Court

Smt. Nidra Bhowmik Singha Roy vs The State Of Tripura And Others on 2 February, 2026

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                                                     HIGH COURT OF TRIPURA
                                                                      AGARTALA
                                                                WP(C) No.717 of 2025

Smt. Nidra Bhowmik Singha Roy
                                                                                                        ......Petitioner(s);
                                                                        VERSUS

The State of Tripura and others
                                                                                                      ......Respondent(s);

For Petitioner(s) : Mrs. Sujata Deb (Gupta), Advocate, Mr. Ramgopal Gope, Advocate. For Respondent(s) : Mr. Karnajit De, Addl. G.A., Mr. Agniva Chakrabarti, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

02/02/2026

Both the learned counsel for the respondents have prayed for time to submit counter-affidavit.

Considered.

Four weeks' time is granted.

List the matter in usual course after four weeks.

JUDGE

Munna MUNNA SAHA Date: 2026.02.03 16:36:00 +05'30'