Dr. Arabil Reang vs The State Of Tripura And 5 Others
2026 Latest Caselaw 179 Tri

Tripura High Court

Dr. Arabil Reang vs The State Of Tripura And 5 Others on 2 February, 2026

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                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                  WP(C)No.604 of 2025
          Dr. Arabil Reang
                                                              ---Petitioner(s)
                                         Versus
          The State of Tripura and 5 Others
                                                           ----Respondent(s)

For Petitioner(s) : Ms. Sutapa Deb Barman, Adv. For Respondent(s) : Mr. Kohinoor N Bhattacharyya, G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 02/02/2026 Learned Counsel Ms. S. Deb Barman is present for the

petitioner.

Learned G.A. Mr. Kohinoor N Bhattacharyya appears for the

respondents and seeks further indulgence to file counter-affidavit.

Request is considered as a last chance.

List this matter on 19.03.2026.

In the meantime the respondents may file their counter-

affidavit supplying copy to the other side.

                                                                 JUDGE




MOUMITA                       Digitally signed by
                              MOUMITA DATTA

DATTA                         Date: 2026.02.03
                              15:56:20 +05'30'
Moumita