Smt. Jayanti Bhattacharjee vs The Tripura University & Others
2026 Latest Caselaw 1186 Tri

Tripura High Court

Smt. Jayanti Bhattacharjee vs The Tripura University & Others on 27 February, 2026

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                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                                        WA No.60 of 2024
Smt. Jayanti Bhattacharjee
                                                                                .........Appellant(s);
                                                             Versus
The Tripura University & others
                                                                               .........Respondent(s)

For Appellant(s) : Mr. Somik Deb, Sr. Advocate. For Respondent(s) : Mr. Pradyot Kr. Dhar, Sr. Advocate, Mr. Kaushik Pal, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order 27/02/2026

The matter is released from part-heard.

List it before the regular Division Bench - I on 23.03.2026.

(S. DATTA PURKAYASTHA, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.03.03 15:43:36 +05'30'