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Sri Surajit Dasgupta vs The State Of Tripura & 4 Others
2026 Latest Caselaw 1164 Tri

Citation : 2026 Latest Caselaw 1164 Tri
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Surajit Dasgupta vs The State Of Tripura & 4 Others on 27 February, 2026

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                                                            HIGH COURT OF TRIPURA
                                                              _A_G_A_R_T_A_L_A_
                                                               WP(C) No. 590 of 2024
                 Sri Surajit Dasgupta
                                                                                                ...... Petitioner(s)
                                             VERSUS
                 The State of Tripura & 4 others
                                                                                               ...... Respondent(s)

For Petitioner(s) : Mr. Anjan Kanti Pal, Advocate. For Respondent(s) : Mr. B N Majumder, Sr. Advocate., Mr. P Gautam, Sr. G.A, Mrs. Pinki Chakraborty, Advocate, Mr. D J Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA =O=R=D=E=R=

27.02.2026 At the request of the counsel for the petitioner, list on

24.04.2026.

(S. DATTA PURKAYASTHA, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.27 00:45:25 -08'00'

 
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